Maharashtra State Road Transport ... vs Shri. Arjun Dattajirao Bhosale ...
2023 Latest Caselaw 5605 Bom

                                                             62-FA-1797-2013.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 1797 OF 2013

 Maharashtra State Road Transport
 Corporation Limited
 Through its Secretary
                                              ...APPELLANT
          V/s.

 Arjun Dattajirao Bhosale
 and Anr                                       ...RESPONDENTS


                                     WITH
                      CIVIL APPLICATION NO.2603 OF 2013
                                      IN
                        FIRST APPEAL NO. 1797 OF 2013

 Maharashtra State Road Transport
 Corporation Limited
 Through its Secretary
                                              ...APPLICANT
          V/s.

 Arjun Dattajirao Bhosale
 and Anr                                       ...RESPONDENTS



 Mr. Y.P. Deshmukh, Advocate for the Appellant/Applicant.
 Mr. R.B.Atharva h/f Mr. V.R. Gaikwad, Advocate for the
 Respondents No.1 and 2.




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                                                             62-FA-1797-2013.doc


                               CORAM   :     ABHAY AHUJA, J.

                               DATE    :     14th JUNE, 2023
 P.C. :

1. Mr. R.B. Atharva holding for Mr. V.R. Gaikwad, states that

Mr. V.R. Gaikwad is not well and seeks some accommodation in

the matter. At his request, list on 13th July, 2023.

2. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.

                                                     (ABHAY AHUJA, J.)




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