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Kotak Mahindra Bank Ltd Thr Its ... vs The State Of Maharashtra Thr The ...
2023 Latest Caselaw 5570 Bom

Citation : 2023 Latest Caselaw 5570 Bom
Judgement Date : 13 June, 2023

Bombay High Court
Kotak Mahindra Bank Ltd Thr Its ... vs The State Of Maharashtra Thr The ... on 13 June, 2023
Bench: G. S. Kulkarni, Rajesh S. Patil
                                                                                               4.WP.3351.23.doc

         S.S.Kilaje

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO. 3351 OF 2023

                      Kotak Mahindra Bank Ltd.                         .. Petitioner
                                 Versus
                      State of Maharashtra and Ors.                    .. Respondents
                                                  ....................
                       Mr. Prathamesh Kamat a/w. Mr. Apoorva Kulkarni i/by V.
                         Deshpande & Co. for Petitioner
                       Ms. Shruti D. Vyas, 'B' Panel Counsel for Respondent - State
                                                           ...................

                                                          CORAM : G. S.KULKARNI, J.

RAJESH S. PATIL, J.

DATE : JUNE 13, 2023 P.C.:

1. Heard learned Counsel for the parties.

2. Reserved for Judgment.

[RAJESH S. PATIL,J.] [G.S.KULKARNI,J.]

Kilaje

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