Mr. Harunrasid Abdulkarim Khan ... vs M/S. Stc. Etc- Mae (Jv) And Anr
2023 Latest Caselaw 5536 Bom

                                                      13-IA 4368-23 IN FA 664-14.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                    INTERIM APPLICATION NO.4368 of 2023
                                    IN
                        FIRST APPEAL NO.664 OF 2014

 Mr. Harunrasid Abdulkarim
 Khan And Anr.                               )...Appellants
      V/S.
 M/S. Stc. Etc- Mae (Jv) And Anr             )...Respondents

 Mr.T.J.Mendon, Advocate for the Appellants.
 None for the Respondents.
                               CORAM   :     ABHAY AHUJA, J.

                               DATE    :     9th JUNE 2023
 P.C. :

This is an application seeking modification of the Judgment

dated 17/03/2023 passed in First Appeal No.664/2014. By an

Order dated 3/5/2023, this Court had granted time to the

Respondents to file reply. Today none is present for the

Respondents. As and by way of last chance, let reply be filed by

the next date. List on 23/06/2023.

                                       (ABHAY AHUJA, J.)




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