The General Manager.Bombay ... vs Smt.Milly Chirag Udani And Ors
2023 Latest Caselaw 5410 Bom

                                                                     39.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL NO.1091 OF 2018

 THE GENERAL MANAGER, BOMBAY                           )
 ELECTRIC SUPPLY AND TRANSPORT                         )
 UNDERTAKING                                           )...APPELLANT

          V/s.

 SMT. MILLY CHIRAG UDANI AND OTHERS                    )...RESPONDENTS

 Mr.Hemal Dedhia i/b. Navdeep Vora Associates, Advocate for the
 Appellant.
 Mr.T.J.Mendon, Advocate for the Respondent No.1.

                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     9th JUNE 2023

 P.C. :

1. At the joint request of the learned counsel for the parties, list

for final disposal on 27th July 2023 at 2.30 p.m.

2. The learned counsel for the parties are at liberty to circulate

brief propositions with supporting judgments.

                                         (ABHAY AHUJA, J.)


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