Sharad Devraj Jain vs The State Of Maharashtra And Anr
2023 Latest Caselaw 5296 Bom

                                                                              Board Sr.No.:-31

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 836 OF 2021

 Sharad Devraj Jain                                     ....APPLICANT
             V/S
 The State Of Maharashtra And Anr                    ....RESPONDENT

Mr. Hrishikesh Mundargi i/by Paavani Chadda for Appellant Smt. A. S. Pai, GP a/w Mrs. S. D. Shinde, APP for state Mr. Satish Maneshinde i/by Anandini fernandes for Respondent no.2

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE JUSTICE SHARMILA U.

                               DESHMUKH, JJ
        DATE :                 7th June, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1