Smt. Meenal Madan Kshirsagar For ... vs Bombay Panjrapole Public ...
2023 Latest Caselaw 5001 Bom

                                                                  5-WP-9305-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 9305 OF 2022

 SMT. MEENAL MADAN KSHIRSAGAR & ORS. )...PETITIONERS

          V/s.

 BOMBAY PANJRAPOLE AND ORS.                                )...RESPONDENTS

 Mr.Hamid          Kadiani     i/b.   Mr.Yaspal   Jain,     Advocate         for     the
 Petitioners.
 Mr.Jamshed Master i/b. Ms. Natasha Bhot, Advocate for the
 Respondents No.1 to 14.

                                CORAM       :     ABHAY AHUJA, J.

                                DATE        :     5th JUNE 2023

 P.C. :

1. The matter is part heard. In the meanwhile, counsel for the

parties to submit brief propositions along with supporting

judgments, if any. List the matter on 14th June 2023 at 2.30 p.m.

(ABHAY AHUJA, J.)

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