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Nirasha D/O Madhavrao Kahalkar vs State Of Maha., Thr. Secretary, ...
2023 Latest Caselaw 7560 Bom

Citation : 2023 Latest Caselaw 7560 Bom
Judgement Date : 28 July, 2023

Bombay High Court
Nirasha D/O Madhavrao Kahalkar vs State Of Maha., Thr. Secretary, ... on 28 July, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2643 OF 2023
                              In
                        STAMP NO. OF

 Nirasha D/o Madhavrao Kahalkar                ....PETITIONER
             V/S
 State Of Maha., Thr. Secretary, Mumbai And ....RESPONDENT

Ors.

KIRAN VASANTRAO KOTWAL for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 28th July, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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