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Shreyash Ajay Ghormare, Thr. ... vs The S.T. Caste Certificate ...
2023 Latest Caselaw 7543 Bom

Citation : 2023 Latest Caselaw 7543 Bom
Judgement Date : 27 July, 2023

Bombay High Court
Shreyash Ajay Ghormare, Thr. ... vs The S.T. Caste Certificate ... on 27 July, 2023
Bench: A.S. Chandurkar, Vrushali V. Joshi
                                                                                                      4-wp3607-23.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                        CIVIL WRIT PETITION NO. 3607 OF                                     2023

                                  Shreyash Ajay Ghormare (Minor)
                                                 -Vs-
                       The Scheduled Tribe Caste Certificate Scrutiny Committee

-----------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.
-----------------------------------------------------------------------------------------------------------------------------
                                       Mr.R.S.Parsodkar, counsel for the petitioner.
                                       Mr. A.M.Deshpande, i/c GP for respondent sole.




                                                    CORAM : A.S.CHANDURKAR &
                                                            MRS.VRUSHALI V. JOSHI, JJ.

DATED : 27.07.2023.

1. Stand over two weeks to await the judgment of the Full Bench in the reference that has been made pursuant to the order in Writ Petition No.12 of 2022 (Maroti Vyankati Gaikwad and ors. Vs. Deputy Director and Member Secretary and ors.) dated 17.04.2023.

2. Liberty to move in case judgment is pronounced prior to the aforesaid date.

                                        JUDGE                                                     JUDGE




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