The New India Assurance Co. Ltd vs Smt. Varsha Sandeep Sabale And Ors
2023 Latest Caselaw 7398 Bom

                      Shivgan

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                                                                                          4-FA-853-2018.doc


SHAMBHAVI                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NILESH
SHIVGAN
Digitally signed by
                                             CIVIL APPELLATE JURISDICTION
SHAMBHAVI NILESH
SHIVGAN
Date: 2023.07.27                               FIRST APPEAL NO.853 OF 2018
15:20:32 +0530




                      The New India Assurance Co. Ltd                                  ..... Appellant

                                VERSUS

                      Smt. Varsha Sandeep Sabale & Ors                            ..... Respondents


                      Mr. Ketan Joshi for the Appellant.

                      Mr. Yuvraj P Narvankar for the Respondent Nos.1, 4 to 6.
                                                               CORAM: ABHAY AHUJA, J.

DATE: 25th JULY, 2023

P.C:-

Arguments concluded. Judgment reserved.

[ABHAY AHUJA, J.]