Barkat Phidahusen Sohil And Anr vs Milind Chandrashekhar Modak And ...
2023 Latest Caselaw 7279 Bom

                                 1/1                   29 ia 20333 of 2022.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                INTERIM APPLICATION NO.20333 OF 2022
                                 IN
          CIVIL REVISION APPLICATION (ST.) NO.18269 OF 2022
Barkat Phidahusen Sohil and Ors.                       .... Applicants
       Versus
Milind Chandrashekhar Modak and Ors.                   .... Respondents
                                 .....
Ms.Surel S. Shah a/w. Mr.Sachin                Gite,     Advocate          for   the
Applicants/Appellant.

Mr.P.J. Thorat a/w. Ms.Nazia Sheikh i/b. Ms.Aditi S. Nikare, Advocate
for Respondent Nos.1, 4 and 5-a to 5-c.
                                .....
                                  CORAM :        ABHAY AHUJA, J.

DATED : 20th JULY 2023

P.C. :

Arguments concluded. Judgment reserved.

(ABHAY AHUJA, J.)

Rajeshri Aher