A. Ramkrishnan And Anr vs Chaitanya Co-Operative Housing ...
2023 Latest Caselaw 7250 Bom

Citation : 2023 Latest Caselaw 7250 Bom
Judgement Date : 19 July, 2023

Bombay High Court

A. Ramkrishnan And Anr vs Chaitanya Co-Operative Housing ... on 19 July, 2023

Bench: N. R. Borkar

                                                                                Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13853 OF 2017

 A. Ramkrishnan And Anr.                        ....PETITIONER
            V/S
 Chaitanya Co-operative Housing Society Ltd. ....RESPONDENT

And Ors.

Mr. Mihir R. Govilkar a/w Ms. Shaba N. Khan for Petitioner Mr. Atul Damle, Sr. Adv. a/w Akansha Patil i/by M/s

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 19th July, 2023 P.C. :