Ganesh Vijay Mahadik vs State Of Maharashtra And Anr
2023 Latest Caselaw 7242 Bom

2023:BHC-AS:20312

                                                            42_ba_4461_2021.odt

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CRIMINAL APPELLATE JURISDICTION

                                     BAIL APPLICATION NO.4461 OF 2021

               Ganesh Vijay Mahadik                                    ...Applicant
                                    Versus
              The State of Maharashtra and Anr.               ...Respondents
                                                ...
              None for the Applicant.
              Mr. S.V. Gavand, APP for the Respondent -State.


                                               CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED: 19th JULY, 2023.

P. C. :-

None present for the Applicant. Learned APP states that

hearing is concluded and the learned Judge, Special Court, POCSO has

adjourned the matter for judgment. In view of which, I am not

inclined to entertain the application at this stage. Hence, the

application is dismissed.

(SMT. ANUJA PRABHUDESSAI, J.)

Megha 1/1