Shri.Kallappa Sidram Chougule ... vs Shivputra Maruti ...
2023 Latest Caselaw 7144 Bom

                                                  16-CAF-1646-2018.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                   CIVIL APPLICATION NO.1646 OF 2018
                                   IN
                     FIRST APPEAL NO. 501 OF 2014

Kallappa Sidram Chougule and Ors.        ...       Applicants

IN THE MATTER BETWEEN

Shivputra Maruti Makanapure(deceased)
Through L.Rs. 1-A) Gujjarbai
Shivapurtra Makanapure And Ors.       ...          Appellants
            Versus
State of Maharashtra and Ors.         ...          Respondents

                                WITH
                INTERIM APPLICATION NO. 2553 OF 2022
                                WITH
                  CIVIL APPLICATION NO. 2361 OF 2018
                                  IN
                     FIRST APPEAL NO. 801 OF 2014

Shivputra Maruti Makanapure
(since deceased) Through L.Rs.
1-a) Gujjarbai Shivapurtra Makanapure
And Ors.                                         ...        Applicants

IN THE MATTER BETWEEN

Shivputra Maruti Makanapure
(since deceased) Through L.Rs.
1-a) Gujjarbai Shivapurtra Makanapure
And Ors.                                         ...        Appellants
       Versus
Bhimsha Kallappa Chougule
(Since Deceased) Through Legal Heirs
A) Parvati B. Chouguleand Ors.                   ...        Respondents




     Rekha Patil                                                    1 of 3

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                                                       16-CAF-1646-2018.doc


                               WITH
                INTERIM APPLICATION NO. 2506 OF 2022
                                 IN
                    FIRST APPEAL NO. 501 OF 2014

Shivputra Maruti Makanapure
(since deceased) Through L.Rs.
1-a) Gujjarbai Shivapurtra Makanapure
And Ors.                                             ...        Applicants

IN THE MATTER BETWEEN

Shivputra Maruti Makanapure
(since deceased) Through L.Rs.
1-a) Gujjarbai Shivapurtra Makanapure
And Ors.                                             ...        Appellants
            Versus
State of Maharashtra and Ors.                        ...        Respondents
                               .....

Mr. Sanjay K. Gunjkar i/b Niranjan Shimpi, for the Appellants.
Dr. Ramdas P. Sabban, for the Respondent.
Mr. A. R. Patil, AGP, for the State.
                                      .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 18th JULY, 2023.

P.C.

Despite granting sufficient time to the appellant to respond to

the judgment of the Supreme Court cited by the learned Counsel for

the respondent in the case of H. N. Jagannath and Ors. vs. State of

Karnataka and Ors. (2018) 11 Supreme Court Cases 104, it has not

been responded by the appellant nor learned AGP.

     Rekha Patil                                                        2 of 3


                                                     16-CAF-1646-2018.doc




2        Mr. Sanjay K. Gunjkar holding for Counsel for the appellants

submits that the Counsel is indisposed and therefore, could not

attend the Court today.

3 Stand over to 1st August, 2023.

                                 [PRITHVIRAJ K. CHAVAN, J.]




     Rekha Patil                                                      3 of 3