Icici Lombard General Insurance ... vs Surykaladevi Vishnudeo Roy And ...
2023 Latest Caselaw 7044 Bom

                                       1             7 fast 16802-23 with ia 13197-23-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL (ST.) NO.16802 OF 2023
                                         WITH
                        INTERIM APPLICATION NO.13197 OF 2023
                                          IN
                          FIRST APPEAL (ST.) NO.16802 OF 2023

 ICICI Lombard General Insurance Co. Ltd. ... Appellant/Applicant
       Vs.
 Smt. Suryakaladevi Vishnudeo Roy and ors. ... Respondents
                                  -------

 Ms.Varsha Chavan, Advocate for the Appellant/Applicant.
 None for the Respondents.

                                           -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    14 JULY, 2023.


 P.C. :

1. This is an application for condonation of delay of 176 days in

preferring the appeal against the judgment and order dated 19 th July,

2022 passed by Motor Accident Claims Tribunal, Mumbai in MACT

Application No.578 of 2016.

2. Ms.Chavan, learned counsel for the Applicant draws the attention

of this court to paragraphs No.8 to 13 of the application in support of her

Priya R. Soparkar 1 of 2

2 7 fast 16802-23 with ia 13197-23-c.doc

contention to condone the delay.

3. Having heard learned counsel and having perused the application,

issue notice to the Respondents returnable on 28th July, 2023.

4. List on 28th July, 2023.

                                                 (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                  2 of 2