Sumeet S/O Shriram Agrawal vs M/S Hotel Four Seasons Infra Llp, ...
2023 Latest Caselaw 6932 Bom

Order                                                                                      1207mca216.23
                                                     1


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR.


                          MISC. CIVIL APPLICATION NO. 216/2023
                         IN CIVIL APPLICATION [W] NO.2913/2022
                            IN WRIT PETITION NO. 6265/2022.
                                          .Sumeet Shriram Agrawal
                                                -VERSUS-
                                M/s. Hotel Four Seasons Infra LLP and others.

Office notes, Office Memoranda of
Coram, appearances, Court's orders                          Court's or Judge's Orders
or directions and Registrar's orders.




                                                         CORAM : VINAY JOSHI, J.

DATE : JULY 12, 2023.

Seen letter dated 28.06.2023 by District

Judge-1 and ASJ, Amravati and noted contents

thereof.

2. It is informed by Advocate Agrawal,

that now the trial Court has fixed the matter on

15.07.2023 for judgment.

3. Having regard to the aforesaid facts,

time is extended as prayer for.

JUDGE

Rgd.