Birya Hoteliers And Consultants ... vs M/S. Civil Restaurant And Ors
2023 Latest Caselaw 6505 Bom

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                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO.13526 OF 2018

 Birya Hoteliers & Consultants Private Limited                    ... Petitioner
       Vs.
 M/s Civil Restaurant and ors.                                    ... Respondents
                                    -------

 None for the Petitioner.
 None for the Respondents.

                                              -------

                            CORAM :      ABHAY AHUJA, J.

                            DATE :       07 JULY, 2023.


 P.C. :


 1.           None for the Petitioner.

2. This is a petition which appears to be listed for the first time,

although it has been filed in the year 2018.

3. This petition is seeking to challenge order dated 20th July 2018

passed by the Appellate Bench of Small Causes Court in Marji Application

No.27 of 2017 rejecting the Petitioner's application for condonation of

delay of 205 days in filing an appeal against the common judgment dated

6th May, 2016 passed in R.A.E. Suit No.941/1450 of 2009 and R.A.D.

Suit No.780 of 2009.

  Priya R. Soparkar                                                                          1 of 2



                                         2                    24 wp 13526-18-c.doc

4. Since none appears for the parties, list this matter on 14 th July,

2023.

                                                   (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                    2 of 2