Shri. Sarjerao Yashwant Gadave ... vs Shri. Bajirao Yashwant Gadave And ...
2023 Latest Caselaw 6504 Bom

                                          1   16 fa 511-22 with ia 3361-23 in fa 511-22-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                             FIRST APPEAL NO.511 OF 2022
                                        WITH
                         INTERIM APPLICATION NO.3361 OF 2023
                                         IN
                             FIRST APPEAL NO.511 OF 2022

 Shri Sarjerao Yashwant Gadave and anr. ... Appellant/Applicant
       Vs.
 Shri Bajirao Yashwant Gadave and anr. ... Respondents
                                 -------

 Mr.T.R.Kale h/f Mr.S.G.Thorat, Advocates for the Appellant/Applicant.
 Mr.Siddharth Shitole h/f Mr.A.M.Kulkarni, Advocates for the Respondent
 No.1.
 Mr.Aniket Nangare with Mr.Pradyumna Thakurdesai h/f Mr.D.S.Joshi,
 Advocates for the Respondent No.2.

                                           -------
                            CORAM :     ABHAY AHUJA, J.

                            DATE :      07 JULY, 2023.
 P.C. :

1. This is an application for fixing date for final hearing.

2. At the joint request of the learned counsel for the parties, list the

First Appeal for final hearing on 25th August, 2023.

3. Let private paper-book be served on the other side.

4. Learned counsel for the parties are at liberty to circulate brief

propositions and judgments in support.

                                                       (ABHAY AHUJA, J.)


  Priya R. Soparkar                                                                        1 of 1