Chand Riyaz Shaikh S/O Riyaz ... vs The Union Of India And Anr
2023 Latest Caselaw 6453 Bom

Citation : 2023 Latest Caselaw 6453 Bom
Judgement Date : 6 July, 2023

Bombay High Court

Chand Riyaz Shaikh S/O Riyaz ... vs The Union Of India And Anr on 6 July, 2023

Bench: Anuja Prabhudessai

                                                                                Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3269 OF 2022

 Chand Riyaz Shaikh S/o Riyaz Shaikh                     ....APPLICANT
            V/S
 The Union Of India And Anr.                          ....RESPONDENT

Mr. A. P. Mundargi, Senior Advocate a/w Mithilesh Mishra, Advocate for the Applicant.

Mr. Madhukar P. Dalvi , Advocate for the Respondent no. 1. Mrs. A. A. Takalkar, APP for the State.


        CORAM :                HON'BLE SMT. JUSTICE ANUJA
                               PRABHUDESSAI J
        DATE :                 6th July, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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