Sushil Tanaji Thite vs The State Of Maharashtra And Anr
2023 Latest Caselaw 6346 Bom

Osk                                                             207-Apeal-976-2014.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                          CRIMINAL APPEAL NO. 976 OF 2014
                                       WITH
                        INTERIM APPLICATION NO. 4052 OF 2022

Sushil Tanaji Thite                                         ... Appellant
      V/s.
The State of Maharashtra & Anr.                             ... Respondents

                                        WITH
                            CRIMINAL APPEAL NO. 770 OF 2015

The State Of Maharashtra                                    ... Appellant
      V/s.
Sushil Tanaji Thite                                         ... Respondent


Mr.Nitin Sejpal a/w. Ms.Pooja Sejpal, Ms.Akshata Desai & Mr.Siddharth
Gharat for Appellant in Appeal/976/2014 and for Respondent in
Appeal/770/2015.
Mrs.M.M. Deshmukh, A.P.P. for Respondent No.1-State in Appeal/976/2014
and for Appellant in Appeal/770/2015.


                                          CORAM : A. S. GADKARI AND
                                                  SHIVKUMAR DIGE, JJ.

DATE : 4th July 2023.

P.C. :

. Closed for Judgment.

[ SHIVKUMAR DIGE, J. ] [ A.S. GADKARI, J. ]