Smt. Ramaben Laljibhai Kapadia ... vs Forbes Gokak Ltd. And Ors
2023 Latest Caselaw 6327 Bom

                                                            57-WP-15459-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 15459 OF 2022

 Forbes Gokak Ltd and Ors                      ...PETITIONERS

          V/s.

 Smt. Ramaben Laljibhai Kapadia
 Since Deceased Through her Lrs.               ...RESPONDENTS

                                   WITH
                       WRIT PETITION NO. 13584 OF 2022

 Smt. Ramaben Laljibhai Kapadia
 Since Deceased Through her Lrs.               ...PETITIONERS

          V/s.

 Forbes Gokak Ltd and Ors                      ...RESPONDENTS


 Ms. Pooja Thakkar, Advocate for the Petitioner and Respondent
 No.1 to 3 in WP/13584/2022.
 Mr. K.M. Sangavi, Advocate for the Respondents No.1 to 3 in WP/
 15459/2022 and Petitioner in WP/13584/2022.
                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    4th JULY, 2023
 P.C. :

1. Both the learned Counsel are desirous of listing these writ

petitions for final disposal. The Petitioner has filed Petition for

KSG 1/2

57-WP-15459-2022.doc

enhancement and the Respondents have filed the other writ

petition for waiver of conditions. Let both these petitions be listed

on 8th August, 2023.

2. Learned Counsel are at liberty to file brief propositions and

supporting judgments.

                                                    (ABHAY AHUJA, J.)




 KSG                                                                    2/2