Taruben Natwarlal Bhimjiyani vs Chandulal P. Khokara And Ors
2023 Latest Caselaw 6292 Bom

                                                           56-wp-3943-2004.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 3943 OF 2004
 Taruben Natwarlal Bhimjyani                  ...PETITIONER

          V/s.

 Chandulal P Khokara and Ors                 ...RESPONDENTS

                                     WITH
                       CIVIL APPLICATION NO.706 OF 2014
                                      IN
                        WRIT PETITION NO. 3943 OF 2004
 Pratap Vallabhji Kavi and Anr                ...APPLICANTS

          V/s.

 Chandulal P Khokara and Ors                 ...RESPONDENTS

 Ms. J.P. Thakkar, Advocate for the Petitioner/Applicants.
 Mr. Manoj A. Patil, Advocate for the Respondent No.1.

                               CORAM    :    ABHAY AHUJA, J.

                               DATE     :    3rd JULY, 2023
 P.C. :

1. At the joint request of the learned Counsel for the parties,

list on 25th July, 2023 at 2:30 p.m.

2. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.

                                              (ABHAY AHUJA, J.)

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