Kacharu Dagadu Sangle And Ors vs The State Of Maharashtra Through ...
2023 Latest Caselaw 6277 Bom

2023:BHC-AS:18264                                                           26-IA-653-2023-corrected.doc


                    Shailaja
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                INTERIM APPLICATION NO.653 OF 2023
                                                IN
                                    FIRST APPEAL NO.166 OF 2020

                    Kacharu Dagadu Sangle and others               ]       Applicants

                    IN THE MATTER BETWEEN:
                    Kacharu Dagadu Sangle and others         ]     Appellants
                         Vs.
                    The State of Maharashtra and another ]         Respondents
                                                   .....
                    Ms. Rukmini Khairnar i/b P.N. Joshi, for Applicant.

                    Ms. Eesha Jaifalkar i/b S.R. Page, for Respondent No.2.
                                                     ......
                                             CORAM : PRITHVIRAJ K. CHAVAN, J.

                                                 DATE        : 28th APRIL, 2023.
                    P.C.

1. Heard learned Counsel for the applicant.

2. Application is allowed in terms of prayer clause (i) which

reads thus;

(i)This Hon'ble Court may be pleased to send back the original Judgment and Award dated 15.10.2018 in L.A.R No. 22 of 2004 as well as decree to the Learned Civil Judge Senior Division Malegaon".

3. Application is disposed of.

[PRITHVIRAJ K. CHAVAN, J.]

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