Namdeo Maruti Yadav vs Jalindar Gopinath Mane(Decd. ...
2023 Latest Caselaw 971 Bom

                                                                                             11-sa-210-2019.doc
          Pallavi


           Digitally signed
           by PALLAVI
                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PALLAVI
MAHENDRA
           MAHENDRA
           WARGAONKAR                               CIVIL APPELLATE JURISDICTION
WARGAONKAR Date:
           2023.01.30
           17:38:02
           +0530

                                                     SECOND APPEAL NO.210 OF 2019

                              Namdeo Maruti Yadav                              ...Appellant/Applicant
                                   Versus
                              Jalindar Gopinath Mane (deceased)                ...Respondent

                              Mr. Balwant V. Salunkhe, for the Appellant/Applicant.
                              Mr. Govind B. Solanke for the Respondent Nos.1 to 6.
                              Mr. Ajay A. Joshi for the Respondent Nos.7 and 9.

                                                                 CORAM : MADHAV J. JAMDAR, J.

DATED : 30th JANUARY 2023

P.C. :

1. Mr. Joshi, learned counsel appearing for the Respondent Nos.7

and 8 states that Respondent Nos.7 and 8 have also filed a separate

Second Appeal challenging the same Judgment and Decree of the

learned First Appellate Court.

2. Let such Second Appeal (St) No.36272 of 2018 be tagged with

this Second Appeal and both Second Appeals be shown on board on

7th February 2023.

3. Ad-interim relief, if any, granted earlier to continue till the next

date.

[MADHAV J. JAMDAR, J.]