Himmat Dalichand Mali vs Municipal Corporation Of Greater ...
2023 Latest Caselaw 917 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2977 OF 2022

 Himmat Dalichand Mali                                    ....PETITIONER
            V/S
 Municipal Corporation Of Greater Mumbai                ....RESPONDENT

Mr.A.L. Gore & Mr.Chintamani K. Bhangoji, for Petitioner. Ms.Dhruti Kapadia & Ms. Rupali Adhate i/b.Mr.Sunil Sonawane, for Respondent Nos.1 to 3-MCGM.

Ms. Soran Kumudha Krushna R-4, in person. Mr.Gajanan Pawade, Administrative Officer, MCGM and Ms.Salma Haju, Head Clerk, MCGM (Legal Department) are present in Court

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 27th January, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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