Sheetal Sajjan Ghodake vs Sajjan Dhondiba Ghodake
2023 Latest Caselaw 891 Bom

                                                                   26-ia-643-2023 in sa-71-2023.doc
        Pallavi


PALLAVI
MAHENDRA                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
WARGAONKAR
                                            CIVIL APPELLATE JURISDICTION
Digitally signed by
PALLAVI MAHENDRA
WARGAONKAR
Date: 2023.01.25
19:34:24 +0530                           INTERIM APPLICATION NO.643 OF 2023
                                                         IN
                                            SECOND APPEAL NO.71 OF 2023

                      Sheetal Sajjan Ghodake                              ...Applicant
                           Versus
                      Sajjan Dhondiba Ghodake                             ...Respondent


                      Mr. Umesh Kurund for the Applicant.

                                                       CORAM : MADHAV J. JAMDAR, J.

DATED : 25th JANUARY 2023 P.C. :

1. Issue notice to the Respondents returnable on 22nd February

2023.

2. In addition to Court notice, Applicant to serve the Respondent

by private notice and file affidavit of service before the returnable

date.

3. Till next date, operation, execution and implementation of

judgment and decree dated 22nd November 2022 passed by the

learned Extra Jt. District Judge, Barshi in Regular Civil Appeal

No.150 of 2014 shall remain stayed.

[MADHAV J. JAMDAR, J.]