Dattatraya Venkat Madane vs Komal Dattatraya Madane
2023 Latest Caselaw 88 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                   905 FAMILY COURT APPEAL NO.2 OF 2020
                        WITH CA/88/2020 IN FCA/2/2020

                          DATTATRAYA VENKAT MADANE
                                   VERSUS
                          KOMAL DATTATRAYA MADANE

                                      ...
                 Advocate for Appellant : Mr. Manale Satish S.
               Advocate for the respondent : Mr. Sunil S. Bhagore
                                      ...

                                CORAM    : MANGESH S. PATIL &
                                           S. G. CHAPALGAONKAR, JJ.

                                DATE     : 3 JANUARY 2023

PC :

We have heard both the sides finally.

2. The matter is Reserved for Judgment. However, since it is

a child custody matter, the respondent is directed to keep the girl child

present for our interaction on 20 January 2023 @ 2:15 pm. in the

Chamber.

     [ S. G. CHAPALGAONKAR ]                      [ MANGESH S. PATIL ]
               JUDGE                                    JUDGE

arp/