Mahesh S. Parekh vs New World Resources
2023 Latest Caselaw 866 Bom

                                                                              8.IANo.34182022(O).doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                        INTERIM APPLICATION NO. 3418 OF 2022
                                                        IN
                                      COMMERCIAL APPEAL (L) NO. 14254 OF 2022
                                                        IN
                                           PERJURY PETITION NO. 1 OF 2018
                                                        IN
                                       SUMMONS FOR JUDGMENT NO. 54 OF 2016
                                                        IN
                                          COMMERCIAL SUIT NO. 138 OF 2015

                               Mahesh S. Parekh             ...         Applicant

                               IN THE MATTER BETWEEN :
                               Mahesh S. Parekh      ...                Applicant
                                    Versus
                               New World Resources   ...                Respondent

Ms. Rahila Memon i/b. Bhuta & Associates, Advocate for the Applicant/Appellant. Mr. Ranbir Singh a/w. Mr. Viral Babar, Advocate for the Respondent.

CORAM : K. R. SHRIRAM & RAJESH S. PATIL, JJ

DATE : JANUARY 24, 2023 PC

1. The rejoinder has been fled and served.

2. Stand over to 7th February 2023.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)

Digitally signed by RAJU DATTATRAYA RAJU GAIKWAD DATTATRAYA Date:

GAIKWAD 2023.01.25 15:31:33 +0530