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Sau. Shilpa Dhiraj Ingle vs Additional Commissioner, ...
2023 Latest Caselaw 861 Bom

Citation : 2023 Latest Caselaw 861 Bom
Judgement Date : 24 January, 2023

Bombay High Court
Sau. Shilpa Dhiraj Ingle vs Additional Commissioner, ... on 24 January, 2023
Bench: Avinash G. Gharote
                                                                                                                                                      922 WP 375 of 2023.odt
                                                                                                       1

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                                     WRIT PETITION NO.375/2023

                                          Sau. Shilpa Dhiraj Ingle
                                                ...Versus...
                  Additional Commissioner, Amravati Division, Amravti Tq. & Dist. Amravati

             - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - --- -
            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
            - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - ----- ------------ -

                                                                                     Shri N.A. Gawande, Advocate for petitioner
                                                                                     Shri N.R. Patil, AGP for respondent nos.1, 2 and 4



                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 24/01/2023

1. List the matter on 31/01/2023 as statement is made that the trial before the Additional Commissioner is closed for judgment on 27/01/2023.

2. Interim order to continue till then.

(AVINASH G. GHAROTE, J.)

Wadkar

Digitally signed bySHAILENDRA SUKHADEORAO WADKAR Signing Date:24.01.2023 17:18

 
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