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Madhusudan S/O Ganuji Doble vs Mangesh Ghogare, The Education ...
2023 Latest Caselaw 771 Bom

Citation : 2023 Latest Caselaw 771 Bom
Judgement Date : 20 January, 2023

Bombay High Court
Madhusudan S/O Ganuji Doble vs Mangesh Ghogare, The Education ... on 20 January, 2023
Bench: Avinash G. Gharote
cp 143.21.                                                                                     1/1 4


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                                Contempt Petition No.143/2021
                           Madhusudan V Mangesh Ghogare and others
*********************************************************************************
Office notes, Office Memoranda of
Coram, appearances, Court's orders                     Court's or Judge's Orders
or directions and Registrar's orders.
*********************************************************************************
               Mr. A.D. Bhate, Adv. for petitioner.
               Mr. C.B. Dharmadhikari, Adv. for resp. no.2.
               Mr. N.S. Warulkar, Adv for resp. no.3.
               Mrs. Barabde, AGP for resp.no.1.

                                        CORAM : AVINASH G GHAROTE, J.

DATE : 20-01-2023

In view of the direction no. 4 as contained in judgment dated 23-2-18, learned AGP shall take appropriate steps.

2. List the matter on 03-02-2023.

JUDGE

Deshmukh

 
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