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Santaji Waman Gopale vs The State Of Maharashtra
2023 Latest Caselaw 718 Bom

Citation : 2023 Latest Caselaw 718 Bom
Judgement Date : 19 January, 2023

Bombay High Court
Santaji Waman Gopale vs The State Of Maharashtra on 19 January, 2023
Bench: A.S. Gadkari, Prakash Deu Naik
                     Osk                                                        39-Apeal-1191-2013.odt



                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          CRIMINAL APPELLATE JURISDICTION

                                          CRIMINAL APPEAL NO. 1191 OF 2013

                     Santaji Waman Gopale                                    ... Appellant
                           V/s.
                     The State of Maharashtra                                ... Respondent


                     Ms. Ankita Pawar for Appellant.
                     Ms. S.D. Shinde, A.P.P. for Respondent-State.


                                                           CORAM : A. S. GADKARI AND
                                                                   PRAKASH D. NAIK, JJ.

DATE : 19th January 2023.

P.C. :

. Closed for Judgment.

[ PRAKASH D. NAIK, J. ] [ A.S. GADKARI, J. ]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2023.01.21 10:27:28 +0530

 
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