Rahul Chandrakant Kadam And Anr vs State Of Maharashtra Through Its ...
2023 Latest Caselaw 632 Bom

Citation : 2023 Latest Caselaw 632 Bom
Judgement Date : 17 January, 2023

Bombay High Court

Rahul Chandrakant Kadam And Anr vs State Of Maharashtra Through Its ... on 17 January, 2023

Bench: G.S. Patel, S. G. Dige

                                                                      902-ASWP-8190-2015.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                    WRIT PETITION NO. 8190 OF 2015


                      Rahul Chandrakant Kadam & Anr                           ...Petitioners
                             Versus
                      State of Maharashtra through its Secretary, Tribal    ...Respondents
                      Development Department & Ors


                      Mr RK Mendadkar, with Komal Gaikwad, for the Petitioner.
                      Ms SS Bhende, AGP, for Respondent Nos. 1 & 2.


                                           CORAM          G.S. Patel &
ARUN
                                                          S.G. Dige, JJ.

RAMCHNDRA SANKPAL DATED: 17th January 2023 Digitally signed by ARUN RAMCHNDRA SANKPAL PC:-

Date: 2023.01.18 10:33:01 +0530

1. Mr Mendadkar has prepared a compilation. Unfortunately, some of the judgments in the compilation are incomplete. Mr Mendadkar will put in a supplementary compilation with complete copies of the reported judgments.

2. We have, with his assistance and that of Ms Bhende, seen the impugned order.

3. Ms Bhende seeks some time to go through the papers and the judgments.

17th January 2023 902-ASWP-8190-2015.DOC

4. List the matter for orders on Friday, 20th January 2023.

5. The previous ad-interim order will continue until the next date.

(S.G. Dige, J) (G. S. Patel, J)

17th January 2023