Citation : 2023 Latest Caselaw 629 Bom
Judgement Date : 17 January, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1513 OF 2016
Ms. Vaishali Ravindra Joshi And Ors. ....PETITIONER
V/S
Union Of India Through Director General, Dept.
....RESPONDENT
Of Post And Ors.
Mr. Vinod N. Tayade for Petitioner Mrs. Neeta V. Masurkar a/w Mr. D. A. Dube for Respondent
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 17th January, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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