Weikfield Agro Products Ltd vs State Of Maharashtra And Ors
2023 Latest Caselaw 618 Bom

                                                                 1 wp 8977-05.doc


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                               WRIT PETITION NO.8977 OF 2005

 Weikfield Agro Products Ltd.                                          ...Petitioner
       Versus
 State Of Maharashtra And Ors.                                         ...Respondents

                                    ---------
Shri.D.J. Bhanage a/w. Mayur D. Joglekar, for Petitioner.
Shri.S.S. Panchpor a/w. Shri.S.R. Chopade, for Respondent No.5 (Sarpanch
Grampanchyat Bakori).
                                    ---------

                                           CORAM : R.D. DHANUKA &
                                                   M.M. SATHAYE, JJ.

DATED : 17th JANUARY, 2023

P.C. :

1. This matter is already expedited by this court by passing an earlier order.

Writ petition is of the year 2005. There is an interim stay in the favour of the

Petitioner granted by this Court. Place writ petition on board for final disposal

on 02.03.2023 at 2.30 pm.

2. Parties are at liberty to file brief proposition of law, synopsis and

compilation of judgments which they propose to rely upon in support of their

rival contentions with copy to be served upon other side in advance before the

next date.

(M.M. SATHAYE, J.)                                            (R.D. DHANUKA, J.)