Sankolkumar Jalindar Tarhal And ... vs The State Of Maharashtra Through ...
2023 Latest Caselaw 607 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 368 OF 2023

 Bharat Mahadevrao Solanke And Ors             ....PETITIONER
             V/S
 The State Of Maha. Thr. Chief Sec. And Anr ....RESPONDENT

WITH WRIT PETITION STAMP NO. 1592 OF 2023

Baswaraj Satish Andhale ....PETITIONER V/S Maharashtra Public Service Commissin Thru ....RESPONDENT The Secretary And Anr

WITH WRIT PETITION NO. 650 OF 2023

Deepak Balu Karande And Ors ....PETITIONER V/S The Secretary Maha. Public Service Commission ....RESPONDENT And Anr

WITH WRIT PETITION NO. 651 OF 2023

Gaikwad Bhausaheb Yashwant And Ors ....PETITIONER V/S The State Of Maharashtra Thru Chief Secretary, ....RESPONDENT And Ors

WITH WRIT PETITION NO. 654 OF 2023

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Shri. Kamble Vaibhav Pirgonda ....PETITIONER V/S The State Of Maharashtra Thru The Chief ....RESPONDENT Secretary And Ors

WITH WRIT PETITION NO. 418 OF 2023

Kunal Ravindra Bhavsar And Ors ....PETITIONER V/S The State Of Maha. Thr. Sec. Home Dept. And....RESPONDENT Anr

WITH WRIT PETITION NO. 15938 OF 2022

Pawar Ashish Darasing And Ors ....PETITIONER V/S The State Of Maha. Thr. Chief Sec. And Ors ....RESPONDENT

WITH WRIT PETITION STAMP NO. 9 OF 2023

Sankolkumar Jalindar Tarhal And Ors ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Ors

Mr. Ajinkya Udane for Petitioners in Writ Petition No. 654/2023 (Legal Aid).

Mr. Asim Sarode a/w Mr. Ajinkya Udane a/w Mr. Trunal Tonape a/w Ms. Nikita Anandache a/w Mr. Shriya Awale for Petitioners in Writ Petition Nos. 368/2023, 654/2023, 587/2023, 589/2023, 591/2023.

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Mr. Sangharsh Waghmare a/w Mr. Dnyaneshwar Kale for Petitioner in Writ Petition No. 448/2023.

Mr. Sachin Gite for Petitioner in Writ Petition Stamp No. 9/2023 & Writ Petition No. 15938/2022.

Mr. Pravin Kamble for Petitioner in Writ Petition No. 418/2023 & Writ Petition Stamp No. 1592/2023.

Mr. A. A. Kumbhakoni, Sr. Advocate i/b Mr. Ashutosh Kulkarni for Respondent.

Mr. M. M. Pabale, AGP a/w Ms. R. A. Salunkhe, AGP a/w Ms. N. M. Mehra, AGP for State in Writ Petition No. 368/2023, Writ Petition Stamp No. 9/2023, Writ Petition Nos. 418/2023, 650/2023, 654/2023, 651/2023, 15938/2022 Writ Petition Stamp No. 1592/2023.

Mr. R. P. Kadam, AGP for State in Writ Petition No. 448/2023.

Mr. B. V. Samant, AGP a/w Mr. P. P. Pujari, AGP for State in Writ Petition Nos. 587/2023.

Ms. R. A. Salunkhe, AGP for State in Writ Petition No. 589/2023.

Mr. B. V. Samant, AGP for State in Writ Petition No. 591/2023.

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 17th January, 2023



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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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