Citation : 2023 Latest Caselaw 579 Bom
Judgement Date : 16 January, 2023
ppn 1 14 & 19.wp-1538.19 & anr..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1538 OF 2019
Prashant Shankar Swami & Anr. .. Petitioners
Versus
The State of Maharashtra & Ors. .. Respondents
ALONG WITH
WRIT PETITION NO.387 OF 2023
Maruti Nivrutti Jadhav & Ors. .. Petitioners
Versus
The State of Maharashtra & Ors. .. Respondents
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Mr.Prashant Bhavake for the petitioners.
Mr.A.I. Patel, Add.G.P. a/w Ms.K.N. Solunke, AGP for the respondent
nos.1 to 3.
Ms.Chaitrali A. Deshmukh for the respondent no.4.
---
CORAM : R.D. DHANUKA &
M.M. SATHAYE, JJ.
DATE : 16th January 2023 P.C.:- . Learned counsel appearing for both the parties have agreed
to file compilation of the judgments which they propose to rely upon in support of their submissions on the issues formulated by this Court by an order dated 10th January 2023 within one week from today with a copy to be served on the other side in advance.
2. Place the matter on board for 'Admission' on 9th February 2023 to be disposed off for final hearing subject to time constraint.
M.M. SATHAYE, J. R.D. DHANUKA, J.
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