Citation : 2023 Latest Caselaw 53 Bom
Judgement Date : 2 January, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. ANTICIPATORY BAIL APPLN. NO. 2926 OF 2022
Jyoti Deepak Joshi And Anr ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
WITH CRI-INTERIM APPLICATION NO. 4347 OF 2022 In Cr. Anticipatory Bail Appln. 2926 OF 2022
Subhash Sopanrao Patil ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT
Mr. Angad Singh Gill a/w Ms. Divya Dadhich a/w Venkatesh Shewale Adv. for Applicant Mr. Shyam Dewani a/w Mr. Chirag Chanani i/by Dewani Associates Adv. for Intervenor/Complainant Mr. P. H. Gaikwad-Patil, APP for Respondent - State
CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 2nd January, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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