Citation : 2023 Latest Caselaw 522 Bom
Judgement Date : 13 January, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1103 OF 2022
Rashi Manish Singal ....PETITIONER
V/S
Manish Om Prakash Singal ....RESPONDENT
Mr. Abhijit Sarwate a/w Ms. Hardev K. Aidhen i/b Mr. Ajinkya Udane for Petitioner.
Mr. Mohit Bhardwaj for Respondent.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 13th January, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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