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Mr. Vijay Suryakant Kakade vs Mrs. Anushka Vijay Kakade
2023 Latest Caselaw 521 Bom

Citation : 2023 Latest Caselaw 521 Bom
Judgement Date : 13 January, 2023

Bombay High Court
Mr. Vijay Suryakant Kakade vs Mrs. Anushka Vijay Kakade on 13 January, 2023
Bench: Amit Borkar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 498 OF 2022

 Mr. Vijay Suryakant Kakade                               ....APPLICANT
             V/S
 Mrs. Anushka Vijay Kakade                             ....RESPONDENT

WITH MISC.CIVIL APPLICATION NO. 500 OF 2022

Mr. Jay Suryakant Kakade ....APPLICANT V/S Mrs. Anunaya Jay Kakade ....RESPONDENT

Mr. Abhijit Sarwate a/w Mr. Ajinkya Udane, Ms. Hardev K. Aidhen for Applicant.

Dr. Abhinav Chandrachud a/w Mr. Sumant Deshpande for Respondent.

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 13th January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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