Ashish Bharat Jadhav vs The State Of Maharashtra
2023 Latest Caselaw 488 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 538 OF 2014

 Ashish Bharat Jadhav                                    ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CR. APPEAL NO. 484 OF 2014

Sameer Ashok Bhagwat And Anr ....APPELLANT V/S The State Of Maharashtra ....RESPONDENT

Mr. Priyal G. Sarda for Appellant in Appeal/538/2014. Mr. Ashish Vernekar i/by Satyavrat Joshi for the Appellant in Appeal/484/2014.

Ms. Farhana Shah for Respondent no. 2. Smt. M. M. Deshmukh for APP for the State.

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 12th January, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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