Santosh Madhukar Bhondve vs The State Of Maharashtra And ...
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                                                                                     902 - WP 3098 OF 2021.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN Digitally
VINOD
                  signed by
        KANCHAN VINOD
        MAYEKAR                                CIVIL APPELLATE JURISDICTION
        Date: 2023.01.11
MAYEKAR 11:20:17 +0530
                                               WRIT PETITION NO. 3098 OF 2021

                              Santosh Madhukar Bhondve                             ..... Petitioner
                                   VERSUS
                              The State of Maharashtra & Ors.                      ..... Respondents

                              Mr.Sugandh B.Deshmukh for the Petitioner.
                              Ms. K.N.Solunke, A.G.P. for the State - Respondent nos.1 to 3.
                              Mr.Rohit P.Sakhadeo for the Respondent no.4.

                                                        CORAM: R. D. DHANUKA AND
                                                               M.M. SATHAYE, JJ.

DATE : 10TH JANUARY, 2023

P.C:-

Hearing of this writ petition is expedited by the Hon'ble

Supreme Court. Place this matter on board for hearing and final

disposal at 2.30 p.m. on 2nd February, 2023.

2. Learned counsel for the parties to file brief proposition of law,

synopsis and compilation of judgments which they propose to rely

upon in support of their rival contentions with copy to be served upon

other side in advance before the next date, if not filed.

                                      [M. M. SATHAYE, J.]                   [R. D. DHANUKA, J.]