Dilip Pandurang Thopate vs Ashokrao V Thopate And Ors
2023 Latest Caselaw 395 Bom

                              Osk                                                         1-Wp-1510-2022.odt



                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                    CIVIL APPELLATE JURISDICTION

                                                   WRIT PETITION NO. 1510 OF 2022

                              Dilip Pandurang Thopate                                  ... Petitioner
                                     V/s.
                              Ashokrao V. Thopate & Ors.                               ... Respondents


                              Mr.S.S. Patwardhan for Petitioner.
                              Mr.Ajay A Joshi for Respondent No.1.
                              Mr.Deelip Patil Bankar, Chief Standing Counsel SCC-A a/w. Ms.Pooja Deelip
                              Patil for Respondent No.3.


                                                                    CORAM : A.S. GADKARI, J.

DATE : 10th January 2023.

P.C. :

1. Both the learned counsel appearing for the respective parties

offered necessary explanation to the queries raised by this Court.

2. Closed for Judgment.

[A.S. GADKARI, J.]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2023.01.10 18:12:40 +0530