Amin Abdul Azia Rajwani vs Tazaldin Sadruddin Nanavati And ...
2023 Latest Caselaw 384 Bom

                                                                   27-RPL-38895-22.doc

Sharayu Khot.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                         REVIEW PETITION (L) NO. 38895 OF 2022
                                              IN
                                    SUIT NO. 1714 OF 1985
                                           WITH
                    INTERIM APPLICATION (L) NO. 40341 OF 2022
                                           WITH
                    INTERIM APPLICATION (L) NO. 40346 OF 2022
                                              IN
                         REVIEW PETITION (L) NO. 38895 OF 2022


      Amin Abdul Aziz Rajwani                                   ...Petitioner

                Versus

      Tazaldin Sadruddin Nanavati & Ors.                        ...Respondents

                                           ----------
      Mr. Navroz Seervai, Senior Advocate a/w Mr. Kunal Mehta, Ms.
      Simnatini Mohite, Mr. Nirav Shroff i/by Nirav Shroff for the
      Petitioner.
      Mr. Dinyar Madon, Senior Advocate, Mr. Cyrus Ardeshir, Mr. Ziyad
      Madon i/by Kunal Bhanage for the Respondent No. 1.
                                           ----------

                                           CORAM : R.I. CHAGLA J

                                            DATE        : 10 January 2023

      ORDER :

1. Review Petition (L) No. 38895 of 2022 taken out by the

27-RPL-38895-22.doc

Applicant/original Defendant No. 13 which seeks review of the

judgment and order dated 29th August 2019 shall be placed on 24th

January 2023 along with the above Interim Applications.

[R.I. CHAGLA J.]