Anuja Arun Redij vs The State Of Maharashtra And Anr
2023 Latest Caselaw 373 Bom

                                                                              901.WP.3116.2022.doc


                     Rajeshri Aher


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO. 3116 OF 2022

                     Anuja Arun Redij                                ...Petitioner
                                  V/s.
                     The State of Maharashtra and Anr.               ...Respondents

                                                        ....
                     Mr. Dhavle Ketan Arun, Advocate for Petitioner.
                     Mr. Kakade, APP a/w Mr. P.G. Sawant, AGP for Respondent - State.
                     Mr. Prakash G. Sutar, Regional Forest Officer, present.
                     Mr. Venugopal Reddy, Principal Secretary, Forest Department, present.
                                                        ....

                                                     CORAM     : K. R. SHRIRAM &
                                                                 RAJESH S PATIL, JJ.

                                                     DATED     : 10th JANUARY 2023
                     P.C.:

                     1                Mr. Venugopal Reddy, Principal Secretary of Forest

Department is present in court. Mr. Kakade, on instruction from Mr.

Venugopal Reddy, Principal Secretary of Forest Department, undertakes

that not later than 13.01.2023, the entire amount, as directed by the

Division Bench in their judgment and order dated 26.09.2022 will be

paid. A note as to how the amount is arrived at shall also be provided to

Petitioner. Undertaking accepted.

2 As regards the cost imposed vide order dated 09.01.2023

Mr. Kakade states that the amount of Rs. 10,000/- will be paid during

Digitally signed by RAJESHRI the course of day. Statement accepted.

RAJESHRI PRAKASH
PRAKASH AHER
AHER     Date:
        2023.01.11
        11:33:14
        +0530





                                                         901.WP.3116.2022.doc


3            In view thereof, we consider the order to be complied with.

Liberty to apply.




(RAJESH S. PATIL, J.)                       (K. R. SHRIRAM, J.)