Thomas Cook (India) Ltd vs Red Apple Chandrarat Travel
2023 Latest Caselaw 343 Bom

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         signed by
         PRASHANT
PRASHANT VILAS RANE
VILAS
RANE     Date:
         2023.01.10
         21:07:46
         +0530



      pvr                                                                1-carbp 332-21-IA925-22

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                           INTERIM APPLICATION NO.925 OF 2022
                                           IN
                      COMMERCIAL ARBITRATION PETITION NO.332 OF 2021
                                         WITH
                      COMMERCIAL ARBITRATION PETITION NO.332 OF 2021

        Thomas Cook (India) Ltd.                                     ... Petitioner
                   Versus
        Red Apple Chandrapat Travel Co.Ltd.                          ...Respondent


        Mr.Cyrus Bharucha with Mr.Keanan Nagporwala and Mr.Rushil Mathur i/
        b. Kochhar & Co., for the Applicant/Petitioner.

        Mr.Rahul Totala i/b. Mr.Ashwin Poojari, for the Respondent.
                               _______________________

                                 CORAM:      G. S. KULKARNI, J.

DATED: JANUARY 09, 2023 _______________________ P.C.

1. The orders on the present proceedings have remained to be pronounced due to non availability of this Bench at Bombay, due to the assignment at Goa.

2. List the proceedings for pronouncement of judgment on 13 January 2023.

(G. S. KULKARNI, J)

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------------------------- 9 January 2023