Shri. Chandrakant Champalal ... vs The State Of Maharashtra And Anr
2023 Latest Caselaw 265 Bom

                   Tikam                                1/1          10- FA 1603 of 2016
                                                                       7th
                                                                             January, 2023

VAISHALI
ANIL                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TIKAM
                                     CIVIL APPELLATE JURISDICTION
                                      FIRST APPEAL No.1603 OF 2016
Digitally signed
by VAISHALI
ANIL TIKAM

                   Shri Chandrakant Champalal Gandhi
Date:
2023.01.09
10:38:28 +0530

                   and Ors.                                   ...Appellants
                            Vs.
                   The State of Maharashtra and Anr.          ...Respondents
                                               -----
                   Mr. Swaroop Karahde i/by Manoj Patil for Appellants
                                           CORAM : SANDEEP K. SHINDE, J.

SATURDAY 7TH JANUARY, 2023 P.C. :

1. Feeling aggrieved by the Judgment and Award in Land Reference No. 6/2004 passed by the Civil Judge, Senior Division, Ichalkaranji, Dist. Kolhapur; Claimants have preferred this Appeal.

2. Issue notice to Respondents, returnable on 3rd March, 2023. Learned AGP waives notice for Respondent No.1.

(SANDEEP K. SHINDE, J.)