Citation : 2023 Latest Caselaw 19 Bom
Judgement Date : 2 January, 2023
(1) 60wp5601.21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 5601 OF 2021
Sanjay Rameshwar Bang and ors__ Vs. __Bakulabai Shankar Rajekar and ors
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. O.A.Ghare, Advocate for Petitioner
Mr. P.R.Agrawal, Advocate for Respondent No.1
CORAM : AVINASH G. GHAROTE, J.
DATE : 02/01/2023
The plaint bearing Regular Civil Suit No. 266/2019 has already been rejected, considering which the present petition which challenges an interim order below Exh. 5 and subsequent judgment in Misc. Appeal under Order 43 Rule 1(r) of CPC, is rendered infructuous and the same is dismissed as such.
JUDGE Rvjalit
Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:02.01.2023 17:01
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