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National Agricultural Co-Op. ... vs Swarup Group Of Industries And Anr
2023 Latest Caselaw 1027 Bom

Citation : 2023 Latest Caselaw 1027 Bom
Judgement Date : 31 January, 2023

Bombay High Court
National Agricultural Co-Op. ... vs Swarup Group Of Industries And Anr on 31 January, 2023
Bench: R. I. Chagla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      CHAMBER SUMMONS LODGING NO. 1 OF 2019
                        In
        EXECUTION APPLICATION 581 OF 2010

 National Agricultural Co-op. Marketing                   ....PETITIONER
 Federation Of India (nafed)
             V/S
 Swarup Group Of Industries And Anr.                    ....RESPONDENT

Ms. Kainaz Irani, a/w Mr. Namit Suri, i/b. Das Associates, for R.Nos. 1 & 2-Judgment Debtors. Mr. Sachin Pandey, i/b. M/s. Parimal K. Shroff & Co., for R.No.3.

Mrs. Rekha Rane, Second Assistant to Court Receiver, present. Mr. D.S. Choudhari, Deputy Sheriff, present.

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 31st January, 2023
 P.C. :

S. O. to 28/02/2023 ( at 2.30 pm).

( ASSOCIATE )

Page 1/1

 
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