Mr. Nawajist Khan Nabishah Khan vs Ahale Sunnatul Jamat New ...
2023 Latest Caselaw 1023 Bom

                                                                 1                    20 wp 2672-20-c.odt


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION

                                                  WRIT PETITION NO.2672 OF 2020

                        Mr.Nawajist Khan Nabishah Khan                         ... Petitioner
                              Vs.
                        Ahale Summatul Jamat
                        New Modikhana Masjid, Pune.                            ... Respondent
                                                                     -------

                        None for the Petitioner.
                        None for the Respondent.

                                                                   -------
                                                 CORAM :       ABHAY AHUJA, J.

                                                 DATE :        31st JANUARY, 2023.
                        P.C. :



                        1.         None for the parties.

2. This is a petition challenging the judgment and order dated 6 th March,

2019 passed by the District Court, Pune in Regular Civil Appeal No.619 of 2014

pursuant to which the appeal was dismissed confirming the judgment and

decree dated 19th April, 2014 passed by the Small Causes Court at Pune,

whereby petitioner has been directed to give possession of the suit premises to

the respondent.

3. Since none appears for the petitioner, list on 14 th February, 2023.

                                                                                     (ABHAY AHUJA, J.)


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                        Priya Soparkar                                                                      1 of 1
           signed by
           PRIYA
PRIYA      RAJESH
RAJESH     SOPARKAR
SOPARKAR   Date:
           2023.02.01