Pandhari Laxman Shendge vs The State Of Maharashtra
2023 Latest Caselaw 1889 Bom

              ssm                                                1          201-apeal54.19gp.doc

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                        CRIMINAL APPELLATE JURISDICTION

                                         CRIMINAL APPEAL NO. 54 OF 2019
                                                      WITH
                                      INTERIM APPLICATION NO. 2592 OF 2022
                                                      WITH
                                       INTERIM APPLICATION NO. 899 OF 2019

          Pandhari Laxman Shendge                                     ... Appellant/Applicant
                 Vs.
          State of Maharashtra                                        ... Respondent

                                                          WITH

                                         CRIMINAL APPEAL NO. 89 OF 2019
                                                      WITH
                                   CRIMINAL APPLICATION (APPA) NO. 1326 OF 2018
                                                      WITH
                                      INTERIM APPLICATION NO. 1305 OF 2019

          Rahul Alias Gorya Pravin Sinha                              ... Appellant/Applicant
                Vs.
          The State Of Maharashtra                                    ... Respondent

          Mr. Amit Mane for Appellant in Appeal No.54 of 2019 and Applicant in
          Interim Application No.2592 of 2022.
          Ms. Nasreen S. K. Ayubi, Appointed Advocate for Appellant in Appeal No.89
          of 2019 and for Applicant in Interim Application No.1305 of 2019 and 1326
          of 2018.
          Mrs. M.H.Mhatre, A.P.P. for the Respondent-State.

                                                    CORAM :      A. S. GADKARI AND
                                                                 PRAKASH D. NAIK, JJ.

DATE : 24th FEBRUARY, 2023. P.C.:-

Closed for Judgment.

( PRAKASH D. NAIK, J.) (A.S. GADKARI, J.)

Digitally signed by

SANJIV SANJIV SHARNAPPA SHARNAPPA MASHALKAR MASHALKAR Date: 2023.02.28 16:07:17 +0530