Sahjeevan Cooperative Housing ... vs Principal Commissioner Of Income ...
2023 Latest Caselaw 1779 Bom

                                                                          938.WP.1548.23.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                             WRIT PETITION NO.1548 OF 2023

             SAHJEEVAN COOPERATIVE HOUSING SOCIETY LIMITED
                    THROUGH SANDIP ANANT DESHPANDE
                                VERSUS
           PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER

                                           ...
         Advocate for Petitioner : Mr. Sanjeev B. Deshpande, Senior advocate
                                   a/w Mr. Chetan B. Chaudhari
         Standing counsel for Respondent Nos.1 and 2 : Mr. Alok S. Sharma,
                                           ...

                                    CORAM   :   MANGESH S. PATIL AND
                                                S.G. CHAPALGAONKAR, JJ.

                                    DATE    :   21.02.2023
PER COURT :

We have heard the learned advocates finally at their request.

Matter is reserved for judgment. Till pronouncement no further order shall

be passed pursuant to the notice under challenge dated 29.07.2022 issued

under the purported exercise of Section 148 A(d) of the Income Tax Act,

1961.

(S.G. CHAPALGAONKAR, J.) (MANGESH S. PATIL, J.)

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